Code of Criminal Procedure Act, 1973

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Sections	Particulars
Chapter XX	Winding Up
303	Appeals from orders made before commencement of Act
Description	Nothing in this Chapter shall affect the operation or enforcement of any order made by any Court in any proceedings for the winding up of a company immediately before the commencement of this Act and an appeal against such order shall be filed before such authority competent to hear such appeals before such commencement.